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Amit Agrawal vs State Of U.P. & 3 Others
2014 Latest Caselaw 9224 ALL

Citation : 2014 Latest Caselaw 9224 ALL
Judgement Date : 26 November, 2014

Allahabad High Court
Amit Agrawal vs State Of U.P. & 3 Others on 26 November, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 56190 of 2014
 
Petitioner :- Amit Agrawal
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Vinay Khare
 
Counsel for Respondent :- C.S.C.,Dharmendra Shukla,Shyam Kumar Srivastava
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the respondents prays for and is granted three weeks time to file counter affidavit, rejoinder affidavit, if any, may be filed within one week thereafter. 

List immediately thereafter. 

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.11.2014

VKG

 

 

 
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