Brijendra Prasad Srivastava vs State Of U.P. & 3 Others
2014 Latest Caselaw 9219 ALL

Citation : 2014 Latest Caselaw 9219 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Brijendra Prasad Srivastava vs State Of U.P. & 3 Others on 26 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 55439 of 2014
 
Petitioner :- Brijendra Prasad Srivastava
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Manu Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the respondents prays for and is granted three weeks time to file counter affidavit, rejoinder affidavit, if any, may be filed within one week thereafter.

List immediately thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.11.2014

VKG

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