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Virendra Kumar Gupta vs State Of U.P. Thru Secy. And 3 ...
2014 Latest Caselaw 9218 ALL

Citation : 2014 Latest Caselaw 9218 ALL
Judgement Date : 26 November, 2014

Allahabad High Court
Virendra Kumar Gupta vs State Of U.P. Thru Secy. And 3 ... on 26 November, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 13889 of 2014
 
Petitioner :- Virendra Kumar Gupta
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Rajeev Sisodia,Shashank Kumar
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner has filed rejoinder affidavit, is taken on record.

List this matter in the next cause list.

Order Date :- 26.11.2014

VKG

 

 

 
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