Ram Prakash vs State Of U.P. And 4 Others
2014 Latest Caselaw 9217 ALL

Citation : 2014 Latest Caselaw 9217 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Ram Prakash vs State Of U.P. And 4 Others on 26 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 3361 of 2014
 

 
Revisionist :- Ram Prakash
 
Opposite Party :- State Of U.P. And 4 Others
 
Counsel for Revisionist :- K.K. Tripathi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Heard learned counsel for revisionist.

Certified copy of impugned order has not been filed alongwith memo of revision.

Revisionist is directed to file certified copy of impugned order on next date.

List on 25.2.2015 for hearing.

Order Date :- 26.11.2014

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