Sunil Kumar Gupta vs State Of U.P. And Others
2014 Latest Caselaw 9214 ALL

Citation : 2014 Latest Caselaw 9214 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Sunil Kumar Gupta vs State Of U.P. And Others on 26 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 8068 of 2011
 

 
Petitioner :- Sunil Kumar Gupta
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Vatsal Srivastava,V. Srivastava
 
Counsel for Respondent :- C. S. C.,H.N. Singh,Somveer Singh
 

 
Hon'ble Abhinava Upadhya,J.

The cases of Sri H.N.Singh, learned counsel appearing for the respondents, are reported to be adjourned till 2.12.2014.

List this case immediately thereafter.

Order Date :- 26.11.2014

SKM

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