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Bansh (Minor) And 2 Others vs State Of U.P. Thru Secy. And 4 ...
2014 Latest Caselaw 9209 ALL

Citation : 2014 Latest Caselaw 9209 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Bansh (Minor) And 2 Others vs State Of U.P. Thru Secy. And 4 ... on 26 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 51654 of 2014
 

 
Petitioner :- Bansh (Minor) And 2 Others
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- Pavan Kumar
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Rejoinder affidavit filed today is taken on record.

Learned counsel for petitioners appeared. Learned A.G.A. appeared for respondent nos. 1 to 3. Learned counsel appeared for respondent nos. 4 and 5.

Learned counsel for respondent nos. 4 and 5 submitted that his name has not been published in cause list. Therefore he has not prepared the case.

List on 6.1.2015 for final hearing.

Order Date :- 26.11.2014

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2014 Latest Caselaw 9209 ALL

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