Ram Singh vs Secretary Ministry Of ...
2014 Latest Caselaw 9197 ALL

Citation : 2014 Latest Caselaw 9197 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Ram Singh vs Secretary Ministry Of ... on 26 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 18907 of 2011
 

 
Petitioner :- Ram Singh
 
Respondent :- Secretary Ministry Of Co-Operative Society & Others
 
Counsel for Petitioner :- K.S. Mishra
 
Counsel for Respondent :- C.S.C.,K.N. Mishra,Satyaveer Singh,Shailendra Kumar Singh
 

 
Hon'ble Abhinava Upadhya,J.

On the request of the learned counsel appearing for the respondents, list this matter after two weeks.

Order Date :- 26.11.2014

SKM

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