Virendra And Another vs State Of U.P.
2014 Latest Caselaw 9176 ALL

Citation : 2014 Latest Caselaw 9176 ALL
Judgement Date : 25 November, 2014

Allahabad High Court

Virendra And Another vs State Of U.P. on 25 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39165 of 2014
 

 
Applicant :- Virendra And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shyam Babu Vaish
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Correction Application No. 385574 of 2014.

Heard Sri Sanjay Babu Kesharwani, Advocate holding brief of Sri Shyam Babu Vaish, learned counsel for the applicant and Sri Ripusudan Yadav, learned AGA.

The correction application is allowed and the order dated 14.11.2014 is corrected as follows :

"In the second line of second paragraph of the order dated 14.11.2014, the word "days" be deleted and in its place "month " shall be read and in second line of fifth paragraph the word "2014" be deleted and its place "2013" shall be read.

Order Date :- 25.11.2014

Ajay

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