Rahul Singh And 9 Ors vs Union Of India And 4 Ors
2014 Latest Caselaw 9163 ALL

Citation : 2014 Latest Caselaw 9163 ALL
Judgement Date : 25 November, 2014

Allahabad High Court

Rahul Singh And 9 Ors vs Union Of India And 4 Ors on 25 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 61564 of 2014
 

 
Petitioner :- Rahul Singh And 9 Ors
 
Respondent :- Union Of India And 4 Ors
 
Counsel for Petitioner :- Narendra Rana
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Rajan Roy,J.

Heard. .

Let a counter affidavit be filed by the respondents within six weeks.

List immediately thereafter, showing the name of Sri Ram Dular as counsel for respondents.

Order Date :- 25.11.2014

M.A.A.

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