Shamshad vs State Of U.P.
2014 Latest Caselaw 9156 ALL

Citation : 2014 Latest Caselaw 9156 ALL
Judgement Date : 25 November, 2014

Allahabad High Court

Shamshad vs State Of U.P. on 25 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30058 of 2014
 

 
Applicant :- Shamshad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.P. Giri
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref; Crl. Misc. Listing Application No. 384544 of 2014

Learned counsel for the applicant states that he may be permitted to withdraw the present application.

Accordingly, the present application is dismissed as not pressed with liberty to file a fresh.

Order Date :- 25.11.2014

Ajay

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