Jitendra Kumar @ Jeetu vs State Of U.P.
2014 Latest Caselaw 9150 ALL

Citation : 2014 Latest Caselaw 9150 ALL
Judgement Date : 25 November, 2014

Allahabad High Court

Jitendra Kumar @ Jeetu vs State Of U.P. on 25 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 40741 of 2014
 

 
Applicant :- Jitendra Kumar @ Jeetu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajit Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

None appears on behalf of the applicant to press the bail application even in the revised list.

Learned AGA states that the PW 1 has not supported the prosecution version whereas PWs 2 and 3 have turned hostile.

List the matter after four weeks.

Order Date :- 25.11.2014

Ajay

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