M/S Raj Trading Agency And Another vs Commissioner, Varanasi Division ...
2014 Latest Caselaw 9132 ALL

Citation : 2014 Latest Caselaw 9132 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

M/S Raj Trading Agency And Another vs Commissioner, Varanasi Division ... on 24 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 48115 of 2012
 
Petitioner :- M/S Raj Trading Agency And Another
 
Respondent :- Commissioner, Varanasi Division And Others
 
Counsel for Petitioner :- R.D. Tiwari,M.D. Singh "Shekhar"
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioners has filed rejoinder affidavit, same is taken on record.

As prayed, list this matter on 09.12.2014.

Order Date :- 24.11.2014

VKG

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