Ram Mohan Rai vs State Of U.P.
2014 Latest Caselaw 9130 ALL

Citation : 2014 Latest Caselaw 9130 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Ram Mohan Rai vs State Of U.P. on 24 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35162 of 2014
 

 
Applicant :- Ram Mohan Rai
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

As prayed by Sri Sunil Dubey, learned counsel for the applicant, list in the next cause list peremptorily.

Order Date :- 24.11.2014

Ajay

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