Citation : 2014 Latest Caselaw 9128 ALL
Judgement Date : 24 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 61616 of 2014 Petitioner :- Shaukeen Respondent :- State Of U.P. & 2 Others Counsel for Petitioner :- Vinay Bhushan,N.D. Upadhyay Counsel for Respondent :- C.S.C.,Sanjay Singh Hon'ble Mahesh Chandra Tripathi,J.
On the request of learned counsel for the petitioner, put up this matter day after tomorrow i.e. 26.11.2014, as fresh.
Order Date :- 24.11.2014
VKG
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