M/S Sarjoo Sahkari Chini Mills ... vs Commissioner Of Commercial Tax ...
2014 Latest Caselaw 9123 ALL

Citation : 2014 Latest Caselaw 9123 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

M/S Sarjoo Sahkari Chini Mills ... vs Commissioner Of Commercial Tax ... on 24 November, 2014

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- TRADE TAX REVISION No. - 134 of 2014
 

 
Applicant :- M/S Sarjoo Sahkari Chini Mills Ltd.Throu General Manager
 
Opposite Party :- Commissioner Of Commercial Tax U.P.Commercial Tax Bhavan Lko
 
Counsel for Applicant :- Dr.Virendra Bahadur Singh
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

On prayer made by Sri Sanjeev Shankhdhar, learned counsel for the Revenue, put up on 27th Nov. 2014.

(Manoj Kumar Gupta, J.)

Order Date :- 24.11.2014

skv

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