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Karuna Kant Awasthi vs State Of U.P. Through Secy. ...
2014 Latest Caselaw 9119 ALL

Citation : 2014 Latest Caselaw 9119 ALL
Judgement Date : 24 November, 2014

Allahabad High Court
Karuna Kant Awasthi vs State Of U.P. Through Secy. ... on 24 November, 2014
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- SERVICE SINGLE No. - 1861 of 2014
 

 
Petitioner :- Karuna Kant Awasthi
 
Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors.
 
Counsel for Petitioner :- Anurag Srivastava,Ramesh Pandey
 
Counsel for Respondent :- C.S.C.,Manish Mani Sharma
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed list list after one week.

(Manoj Kumar Gupta, J.)

Order Date :- 24.11.2014

skv

 

 

 
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