Arif vs State Of U.P.
2014 Latest Caselaw 9108 ALL

Citation : 2014 Latest Caselaw 9108 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Arif vs State Of U.P. on 24 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34864 of 2014
 

 
Applicant :- Arif
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Kumar Mihra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Ajay Kumar Mishra, learned counsel for the applicant and learned AGA for the State.

The matter has been sent in the supplementary list but no date was fixed by the Court and it was directed to be listed after three weeks as fresh.

List after three weeks.

Order Date :- 24.11.2014

Ajay

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