Bhagwan Das vs State Of U.P. And 3 Others
2014 Latest Caselaw 9106 ALL

Citation : 2014 Latest Caselaw 9106 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Bhagwan Das vs State Of U.P. And 3 Others on 24 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 55630 of 2014
 
Petitioner :- Bhagwan Das
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shiva Kant Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Sri A. K. Upadhyay, learned Standing Counsel prays for and is granted ten days further time to seek instruction in the matter.

As prayed, put this matter on 08.12.2014, as fresh.

Order Date :- 24.11.2014

VKG

Download the LatestLaws.com Mobile App