Idrish vs State Of U.P. And 2 Others
2014 Latest Caselaw 9105 ALL

Citation : 2014 Latest Caselaw 9105 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Idrish vs State Of U.P. And 2 Others on 24 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 51790 of 2014
 
Petitioner :- Idrish
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- K.K. Rao
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the respondents prays for and is granted three weeks and no more time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List this matter after four weeks.

Order Date :- 24.11.2014

VKG

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