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Vinod Kumar vs Sub Divisional Magistrate, ...
2014 Latest Caselaw 9099 ALL

Citation : 2014 Latest Caselaw 9099 ALL
Judgement Date : 24 November, 2014

Allahabad High Court
Vinod Kumar vs Sub Divisional Magistrate, ... on 24 November, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 35928 of 2013
 
Petitioner :- Vinod Kumar
 
Respondent :- Sub Divisional Magistrate, Bijnor And Another
 
Counsel for Petitioner :- M.A. Haseen
 
Counsel for Respondent :- C.S.C.,Ramesh Kumar Shukla
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Case is passed over on the request of learned counsel for the petitioner.

List in the next cause list.

Order Date :- 24.11.2014

VKG

 

 

 
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