Citation : 2014 Latest Caselaw 9098 ALL
Judgement Date : 24 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 8 Case :- SERVICE SINGLE No. - 6729 of 2014 Petitioner :- Arun Kumar Singh Respondent :- State Of U.P. Through Prin. Secy. Madhyamik Shiksha Lko. & O Counsel for Petitioner :- Manoj Kumar Gupta,Vinod Kumar Patel Counsel for Respondent :- C.S.C. Hon'ble Manoj Kumar Gupta,J.
List in ordinary course to enable learned counsel for the petitioner to study the matter.
(Manoj Kumar Gupta, J.)
Order Date :- 24.11.2014
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