Head Constable Subhan Allaha Khan vs State Of U.P. Through Secy. Home ...
2014 Latest Caselaw 9096 ALL

Citation : 2014 Latest Caselaw 9096 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Head Constable Subhan Allaha Khan vs State Of U.P. Through Secy. Home ... on 24 November, 2014

Bench: Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- SERVICE SINGLE No. - 6714 of 2014
 

 
Petitioner :- Head Constable Subhan Allaha Khan
 
Respondent :- State Of U.P. Through Secy. Home Lko. & Ors.
 
Counsel for Petitioner :- Munna Singh Tomar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

List this case on 02.12.2014 to enable learned counsel for the State to seek instruction.

Order Date :- 24.11.2014

Tanveer/-

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