Yashwant Lal And Others vs Raj Kishore Yadav Principal ...
2014 Latest Caselaw 9091 ALL

Citation : 2014 Latest Caselaw 9091 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Yashwant Lal And Others vs Raj Kishore Yadav Principal ... on 24 November, 2014

Bench: Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CONTEMPT No. - 2482 of 2012
 

 
Applicant :- Yashwant Lal And Others
 
Opposite Party :- Raj Kishore Yadav Principal Secy.Deptt.Of Estate Govt.Of U.P
 
Counsel for Applicant :- Arvind Kumar Vishwakarma
 
Counsel for Opposite Party :- C S C
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

List and connect with Crl. Misc. Case no. 2209 (C) of 2013.

Order Date :- 24.11.2014

Tanveer/-

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