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Anuj Kumar vs State Of ...
2014 Latest Caselaw 9090 ALL

Citation : 2014 Latest Caselaw 9090 ALL
Judgement Date : 24 November, 2014

Allahabad High Court
Anuj Kumar vs State Of ... on 24 November, 2014
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- MISC. SINGLE No. - 8210 of 2013
 

 
Petitioner :- Anuj Kumar
 
Respondent :- State Of U.P.Thr.Prin.Secy.Deptt.Of Excise, Lucknow & Others
 
Counsel for Petitioner :- Vidhu Bhushan Kalia,Ankit Pande
 
Counsel for Respondent :- C.S.C.,Ratnesh Chandra
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Devendra Upadhyay, learned Addl. Chief Standing Counsel prays for and is granted one week's time to prepare the matter.

List in the week commencing 1st December, 2014.

(Manoj Kumar Gupta, J.)

Order Date :- 24.11.2014

skv

 

 

 
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