Anil Kumar Sharma vs State Of U.P. And 3 Ors
2014 Latest Caselaw 9086 ALL

Citation : 2014 Latest Caselaw 9086 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Anil Kumar Sharma vs State Of U.P. And 3 Ors on 24 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 61646 of 2014
 

 
Petitioner :- Anil Kumar Sharma
 
Respondent :- State Of U.P. And 3 Ors
 
Counsel for Petitioner :- Gulab Chandra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Put up this case on 27th November, 2014, as fresh.

Order Date :- 24.11.2014

M.A.A.

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