Pushpal @ Lala @ Kushpal And 3 Ors. vs State Of U.P. And Another
2014 Latest Caselaw 9081 ALL

Citation : 2014 Latest Caselaw 9081 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Pushpal @ Lala @ Kushpal And 3 Ors. vs State Of U.P. And Another on 24 November, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 40600 of 2014
 

 
Applicant :- Pushpal @ Lala @ Kushpal And 3 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- S.A. Imam
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

List revised.

No one responds.

List in the next cause list before the appropriate Court.

Order Date :- 24.11.2014

M/A.

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