Citation : 2014 Latest Caselaw 9074 ALL
Judgement Date : 24 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 61717 of 2014 Petitioner :- Constable Shahid Ali Respondent :- State Of U.P. And 2 Ors Counsel for Petitioner :- Amrit Raj Chaurasiya Counsel for Respondent :- C.S.C. Hon'ble Rajan Roy,J.
Heard.
Learned counsel for the petitioners submits that Writ-A No. 34228 of 2014 was filed before this Court involving similar issue of transfer on the ground of being posted in a district adjoining to the home district and the judgment has been reserved in the said case on 08.09.2014, which is still awaited. The joining of the petitioners shall be subject to the result of the writ petition.
Connect and list with Writ-A No. 51209 of 2014 on 27.11.2014.
Order Date :- 24.11.2014
M.A.A.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!