Uttar Pradesh State Road ... vs Sri Ramveer Singh & 2 Others
2014 Latest Caselaw 9064 ALL

Citation : 2014 Latest Caselaw 9064 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Uttar Pradesh State Road ... vs Sri Ramveer Singh & 2 Others on 24 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 43154 of 2014
 
Petitioner :- Uttar Pradesh State Road Transport Corporation Thru' R.M.
 
Respondent :- Sri Ramveer Singh & 2 Others
 
Counsel for Petitioner :- V.K. Singh
 
Counsel for Respondent :- C.S.C.,Seema Agrawal
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the respondents prays for and is granted three weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List this matter after four weeks.

Interim order, if any, is extended till the next date of listing.

This order will be communicated by the learned counsel for the respondents to the learned counsel for the petitioner, with 48 hours.

Order Date :- 24.11.2014

VKG

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