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M/S Cadila Healthcare Ltd. vs Additiional Labour Commissioner ...
2014 Latest Caselaw 9051 ALL

Citation : 2014 Latest Caselaw 9051 ALL
Judgement Date : 24 November, 2014

Allahabad High Court
M/S Cadila Healthcare Ltd. vs Additiional Labour Commissioner ... on 24 November, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 56314 of 2014
 
Petitioner :- M/S Cadila Healthcare Ltd.
 
Respondent :- Additiional Labour Commissioner And 4 Others
 
Counsel for Petitioner :- Akash Deep Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Office is directed to submit report regarding service on respondent nos. 4 and 5.

List this matter after three weeks. Meanwhile respondents may file counter affidavit. 

Interim order, if any, is extended till the next date of listing.

Order Date :- 24.11.2014/VKG

 

 

 
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