Commissioner Commercial Tax ... vs M/S Navneet Traders 53/30 ...
2014 Latest Caselaw 9049 ALL

Citation : 2014 Latest Caselaw 9049 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Commissioner Commercial Tax ... vs M/S Navneet Traders 53/30 ... on 24 November, 2014

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- TRADE TAX REVISION DEFECTIVE No. - 233 of 2011
 

 
Applicant :- Commissioner Commercial Tax Commercial Tax Bhawan Gomti
 
Opposite Party :- M/S Navneet Traders 53/30 Balkrishna Building Nayaganj
 
Counsel for Applicant :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Sanjeev Shankhdhar, learned counsel for Revenue prays for and is granted one week's further time to complete instructions in the matter.

List after one week.

(Manoj Kumar Gupta, J.)

Order Date :- 24.11.2014

skv

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