Abdul Majeed, Prop. M/S A. Majeed vs Presiding Officer, Industrial ...
2014 Latest Caselaw 9046 ALL

Citation : 2014 Latest Caselaw 9046 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Abdul Majeed, Prop. M/S A. Majeed vs Presiding Officer, Industrial ... on 24 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 40668 of 2014
 
Petitioner :- Abdul Majeed, Prop. M/S A. Majeed
 
Respondent :- Presiding Officer, Industrial Tribunal (Iv) And Another
 
Counsel for Petitioner :- Chandra Bhan Gupta
 
Counsel for Respondent :- C.S.C.,Anil Kumar Sharma,R.K. Vaish
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, list this matter after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 24.11.2014

VKG

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