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Anil Kumar Gupta vs U.P. State Warehousing Corp. ...
2014 Latest Caselaw 9044 ALL

Citation : 2014 Latest Caselaw 9044 ALL
Judgement Date : 24 November, 2014

Allahabad High Court
Anil Kumar Gupta vs U.P. State Warehousing Corp. ... on 24 November, 2014
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- SERVICE SINGLE No. - 614 of 2014
 

 
Petitioner :- Anil Kumar Gupta
 
Respondent :- U.P. State Warehousing Corp. Through Chairman Lko. & Another
 
Counsel for Petitioner :- Ratnesh Singh Tomar
 
Counsel for Respondent :- R.K.Chaudhary
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed list after one week.

(Manoj Kumar Gupta, J.)

Order Date :- 24.11.2014

skv

 

 

 
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