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Shri Prakash Srivastava And ... vs Vijay Krishna And Others
2014 Latest Caselaw 9038 ALL

Citation : 2014 Latest Caselaw 9038 ALL
Judgement Date : 24 November, 2014

Allahabad High Court
Shri Prakash Srivastava And ... vs Vijay Krishna And Others on 24 November, 2014
Bench: Devendra Kumar Upadhyaya



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- MISC. SINGLE No. - 322 of 2001
 

 
Petitioner :- Shri Prakash Srivastava And Others
 
Respondent :- Vijay Krishna And Others
 
Counsel for Petitioner :- Pritish Kumar,Jaspreet Singh
 
Counsel for Respondent :- R.P.Singh
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

(C.M. Application No. 115927 of 2014)

This is an application for dismissal of writ petition as withdrawn.

Accordingly, put up tomorrow i.e. 25.11.2014 along with record.

Order Date :- 24.11.2014

Tanveer/-

 

 

 
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