Citation : 2014 Latest Caselaw 9021 ALL
Judgement Date : 24 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 8 Case :- SERVICE SINGLE No. - 1019 of 2014 Petitioner :- Lalloram Kushwaha Respondent :- State Of U.P. Through Prin. Secy. Energy Lko. & Ors. Counsel for Petitioner :- Chandra Prakash Karn,Purcham Mubarak Counsel for Respondent :- C.S.C.,Amit K.Singh Bhadauriya Hon'ble Manoj Kumar Gupta,J.
As prayed list after one week.
(Manoj Kumar Gupta, J.)
Order Date :- 24.11.2014
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