Angad Mishra vs State Of U.P.
2014 Latest Caselaw 8987 ALL

Citation : 2014 Latest Caselaw 8987 ALL
Judgement Date : 21 November, 2014

Allahabad High Court

Angad Mishra vs State Of U.P. on 21 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29100 of 2014
 

 
Applicant :- Angad Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Akhilesh Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Gopal Srivastava
 

 
Hon'ble Ramesh Sinha,J.

Case is passed over on the illness slip of Sri AKhilesh Kumar Mishra, learned counsel for the applicant.

Learned AGA and Sri Gopal Srivastava, learned counsel for the complainant are present.

List after six weeks.

Order Date :- 21.11.2014

Ajay

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