M/S Kisan Sewa Sahakari Samiti ... vs Prescribed Authority And Anr.
2014 Latest Caselaw 8986 ALL

Citation : 2014 Latest Caselaw 8986 ALL
Judgement Date : 21 November, 2014

Allahabad High Court

M/S Kisan Sewa Sahakari Samiti ... vs Prescribed Authority And Anr. on 21 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 53780 of 2014
 
Petitioner :- M/S Kisan Sewa Sahakari Samiti Ltd.
 
Respondent :- Prescribed Authority And Anr.
 
Counsel for Petitioner :- K.M. Misra
 
Counsel for Respondent :- C.S.C.,Deepak Rana
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, list this matter after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 21.11.2014

VKG

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