Rakesh Singh vs State Of U.P.
2014 Latest Caselaw 8981 ALL

Citation : 2014 Latest Caselaw 8981 ALL
Judgement Date : 21 November, 2014

Allahabad High Court

Rakesh Singh vs State Of U.P. on 21 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34321 of 2014
 

 
Applicant :- Rakesh Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Surendra Mohan Mishra,Rajul Bhargava
 
Counsel for Opposite Party :- Govt. Advocate,M K Dixit
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Rajul Bhargava, learned counsel for the applicant and learned AGA for the State.

Sri M K Dixit, learned counsel for the complainant is not present.

Looking to the nature of allegations made against the applicant, list after four weeks.

Order Date :- 21.11.2014

Ajay

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