Sanjeev Kumar Singh vs Additional District Judge & ...
2014 Latest Caselaw 8976 ALL

Citation : 2014 Latest Caselaw 8976 ALL
Judgement Date : 21 November, 2014

Allahabad High Court

Sanjeev Kumar Singh vs Additional District Judge & ... on 21 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2927 of 2014
 

 
Petitioner :- Sanjeev Kumar Singh
 
Respondent :- Additional District Judge & Another
 
Counsel for Petitioner :- D.K. Tripathi
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner prays for and is allowed a week's time to file supplementary affidavit bringing on record the objections filed in Execution Case No. 1 of 2009.

List in the next cause list.

Order Date :- 21.11.2014

SKM

Download the LatestLaws.com Mobile App