Ashok Sahu vs State Of U.P.
2014 Latest Caselaw 8924 ALL

Citation : 2014 Latest Caselaw 8924 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Ashok Sahu vs State Of U.P. on 20 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39982 of 2014
 

 
Applicant :- Ashok Sahu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajeet Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri D.K. Singh, Advocate has filed his parcha on behalf of the complainant is taken on record.

This is third bail application.

List with previous papers at an early date before appropriate Bench.

Order Date :- 20.11.2014

Ajay

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