Hardwari vs State Of U.P.
2014 Latest Caselaw 8919 ALL

Citation : 2014 Latest Caselaw 8919 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Hardwari vs State Of U.P. on 20 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28114 of 2014
 

 
Applicant :- Hardwari
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.K. Verma
 
Counsel for Opposite Party :- Govt.Advocate,Meraj Ahmad Khan
 

 
Hon'ble Ramesh Sinha,J.

Case is passed over on the illness slip of Sri R.K. Verma, learned counsel for the applicant.

Sri Meraj Ahmad Khan, learned counsel for the complainant is also not present.

List after three weeks.

Order Date :- 20.11.2014

Ajay

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