Ambuj Kumar Pandey vs State Of U.P. & 2 Others
2014 Latest Caselaw 8914 ALL

Citation : 2014 Latest Caselaw 8914 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Ambuj Kumar Pandey vs State Of U.P. & 2 Others on 20 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 27018 of 2014
 
Petitioner :- Ambuj Kumar Pandey
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Vidhu Prakash Pandey,Kaushlesh Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted three weeks and no more time to file counter affidavit in the matter, rejoinder affidavit, if any, may be filed within one weeks thereafter.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 20.11.2014

VKG

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