Naresh Singh vs State Of U.P.And Others
2014 Latest Caselaw 8910 ALL

Citation : 2014 Latest Caselaw 8910 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Naresh Singh vs State Of U.P.And Others on 20 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 64702 of 2012
 
Petitioner :- Naresh Singh
 
Respondent :- State Of U.P.And Others
 
Counsel for Petitioner :- Neeraj Kumar Tripathi,Dushyant Kumar,Veer Singh
 
Counsel for Respondent :- C.S.C.,Aditya Rana,Ravi Shukla
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, list this matter in the next cause list.

Order Date :- 20.11.2014

VKG

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