Citation : 2014 Latest Caselaw 8909 ALL
Judgement Date : 20 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 43171 of 2014 Petitioner :- Kisan Sahkari Chini Mills Ltd. & Another Respondent :- Sitab & 20 Others Counsel for Petitioner :- Ved Byas Mishra Counsel for Respondent :- C.S.C. Hon'ble Mahesh Chandra Tripathi,J.
Office is directed to submit fresh report regarding service on opposite parties no.1 to 20.
As prayed, list this matter after three weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 20.11.2014
VKG
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