Citation : 2014 Latest Caselaw 8907 ALL
Judgement Date : 20 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 62182 of 2013 Petitioner :- Amarchand Respondent :- State Of U.P. Thru Secy. And 15 Others Counsel for Petitioner :- K.S. Mishra Counsel for Respondent :- C.S.C.,Vidya Bhasar Singh Hon'ble Mahesh Chandra Tripathi,J.
As prayed, list this matter in the next cause list.
Order Date :- 20.11.2014
VKG
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