Manvendra Singh @ Jhamman vs State Of U.P.
2014 Latest Caselaw 8905 ALL

Citation : 2014 Latest Caselaw 8905 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Manvendra Singh @ Jhamman vs State Of U.P. on 20 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 36581 of 2014
 

 
Applicant :- Manvendra Singh @ Jhamman
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S. Niranjan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the parties are present.

The matter has been listed in the supplementary list.

List in the week commencing 8th December, 2014.

Order Date :- 20.11.2014

Ajay

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