Citation : 2014 Latest Caselaw 8891 ALL
Judgement Date : 20 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39922 of 2014 Applicant :- Rinku Opposite Party :- State Of U.P. Counsel for Applicant :- Akhil Kumar Shukla Counsel for Opposite Party :- Govt.Advocate Hon'ble Ramesh Sinha,J.
None appears on behalf of the applicant to press the bail application even in the revised list.
Learned AGA is present.
List after three weeks.
Order Date :- 20.11.2014
Ajay
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