M/S Modi Sugar Mills (A Unit Of Modi ... vs Presiding Officer, Labour Court ...
2014 Latest Caselaw 8874 ALL

Citation : 2014 Latest Caselaw 8874 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

M/S Modi Sugar Mills (A Unit Of Modi ... vs Presiding Officer, Labour Court ... on 20 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 33488 of 2014
 
Petitioner :- M/S Modi Sugar Mills (A Unit Of Modi Industries Ltd.)
 
Respondent :- Presiding Officer, Labour Court (Ii) And 3 Others
 
Counsel for Petitioner :- Shakti Swarup Nigam
 
Counsel for Respondent :- C.S.C.,Akshat Sinha,Y.K. Sinha
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, list this matter after three weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 20.11.2014

VKG

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