Kisan Sahkari Chini Mills Ltd. & ... vs Krishna Singh & 20 Others
2014 Latest Caselaw 8867 ALL

Citation : 2014 Latest Caselaw 8867 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Kisan Sahkari Chini Mills Ltd. & ... vs Krishna Singh & 20 Others on 20 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 43168 of 2014
 
Petitioner :- Kisan Sahkari Chini Mills Ltd. & Another
 
Respondent :- Krishna Singh & 20 Others
 
Counsel for Petitioner :- Ved Byas Mishr
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Office is directed to submit fresh report regarding service on opposite parties no.1 to 20.

As prayed, list this matter after three weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 20.11.2014

VKG

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