Babadeen vs State Of U.P.
2014 Latest Caselaw 8843 ALL

Citation : 2014 Latest Caselaw 8843 ALL
Judgement Date : 19 November, 2014

Allahabad High Court

Babadeen vs State Of U.P. on 19 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 38681 of 2014
 

 
Applicant :- Babadeen
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vandana Shukla,Amit S. Tiwari,R.S. Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

There is allegation of gang rape against the applicant.

List after six weeks.

Order Date :- 19.11.2014

Ajay

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