C/M Kumari Udyan Balika Inter ... vs State Of U.P. & Others
2014 Latest Caselaw 8838 ALL

Citation : 2014 Latest Caselaw 8838 ALL
Judgement Date : 19 November, 2014

Allahabad High Court

C/M Kumari Udyan Balika Inter ... vs State Of U.P. & Others on 19 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 30560 of 2010
 

 
Petitioner :- C/M Kumari Udyan Balika Inter College & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Subhash Ghosh,Siddharth Khare
 
Counsel for Respondent :- C.S.C.,Alok Dwivedi,Mukhtar Ahmad Azmi
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on Monday, i.e., 24.11.2014.

Order Date :- 19.11.2014

SKM

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